Supreme Court - Daily Orders
The Academy Of Medical Sciences vs The Commissioner Of Income Tax on 5 January, 2022
Bench: M.R. Shah, B.V. Nagarathna
ITEM NO.20 Court 12 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 25866/2018
(Arising out of impugned final judgment and order dated 07-03-2018
in ITA No. 232/2014 07-03-2018 in ITA No. 234/2014 07-03-2018 in
ITA No. 235/2014 passed by the High Court Of Kerala At Ernakulam)
THE ACADEMY OF MEDICAL SCIENCES Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX Respondent(s)
(IA No. 99864/2018 - CONDONATION OF DELAY IN FILING)
WITH
SLP(C) No. 19454-19456/2018 (XI-A)
Date : 05-01-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. C.K. Sasi, AOR
Mr. Abdullah Naseeh, Adv.
Ms. Meena K.P, Adv.
Mr. G. Prakash, AOR
Mr. E. M. S. Anam, AOR
For Respondent(s) Mr. Vikramjit Banerjee, ASG
Mr. Arijit Prasad, Sr. Adv.
Mr. Bhakti Vardhan Singh, Adv.
Mr. Ayush Anand, Adv.
Mr. Siddhartha Sinha, Adv.
Mr. O.P. Shukla, Adv.
Mr. Tathagat Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Put up on 17.01.2022 so as to enable the petitioner to Signature Not Verified make alternative arrangement. Digitally signed by R Natarajan Date: 2022.01.07 17:58:42 IST Reason: (R. NATARAJAN) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER