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Union of India - Section

Section 15 in The Khadi Mark Regulations, 2013

15. Sitting fee payable to Chairperson and members.

(1)The Chairperson and other members of the Committees other than ex officio members shall be paid such sitting fee by the Commission as determined from time to time.
(2)The Chairperson and the members of the Committee shall be entitled to travelling and daily allowances for journeys performed for attending the meeting of the Committee and for the purpose of discharging such duties as may be assigned to them by the Committee, in accordance with the orders and instructions issued by the Central Government or the Commission, as the case may be, from time to time in this behalf.