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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Punjab - Subsection

Section 46(2) in Punjab Urban Planning and Development Building Rules, 2018

(2)Material for drain and construction. - The material and methods of construction for drain shall conform to the Punjab Public Works Department Specification, 1986 Edition and if there are no such specifications laid down for any item, the same should conform to the specifications laid down for such item by the Bureau of Indian Standards/ Indian Standards Institute.