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[Cites 0, Cited by 0] [Section 65(15)] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(15)(b) in The Drugs and Cosmetics Rules, 1945

(b)[ The description "Chemists and Druggists" shall be displayed by such licensees who employ the services of a [Registered Pharmacist] [Substituted by S.R.O. 2136, dated 15.6.1957.] [but who do not maintain a "Pharmacy" for compounding against prescriptions. [Substituted by S.R.O. 2136, dated 15.6.1957.]