Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284] [Entire Act] State of Maharashtra - Subsection Section 284(2) in The City of Nagpur Corporation Act, 1948 (2)The Corporation may, on such terms as it thinks fit, allow any building to be set forward for the improvement of the line of the street.
