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State of Assam - Section

Section 19 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

19. Mode of remittance

* Cash* Bank Draft No........ Date................ Bank.............The information given above are true to the best of my knowledge and belief.Place:Date:Applicant's SignatureName :Designation :Note:-The Demand Draft to the Welfare Fund should be drawn in favour of the Chief Executive Officer, Handicraft Artisans Welfare Fund Board, Assam.For Office UseHandicraft Artisans Welfare Fund Board, Assam(A Government of Assam Undertaking)Head Office, Udyog Bhawan, Bamunimaidan, Guw Ah Ati-781021Form No-3Application For RegistrationFor Employer Of The Handicraft Artisans