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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 30(1)(a) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(a)widen, open, enlarge, or otherwise improve any such road, bridge or culvert and plant and preserve trees on the sides of such roads;