Delhi High Court - Orders
Dell International Services India Pvt. ... vs Adeel Feroze And Ors on 18 November, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 815/2024 and CM APPL. 48118/2024 (Stay), CM APPL.
48120/2024 (Delay of 17 days in filing), CM APPL.
48121/2024 (Additional documents)
DELL INTERNATIONAL SERVICES INDIA PVT. LTD.
.....Appellant
Through: Mr. Debesh Panda, Mr.
Pratyush Miglani, Advs.
versus
ADEEL FEROZE AND ORS .....Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 18.11.2024 CM APPL. 48119/2024 (Ex.) Exemption is allowed, subject to all just exceptions. The application is disposed of.
LPA 815/2024 and CM APPL. 48118/2024 (Stay), CM APPL. 48120/2024 (Delay of 17 days in filing), CM APPL. 48121/2024 (Additional documents)
1. Notice. Although the respondents are stated to have been placed an advance notice, none has appeared on their behalf when the matter was called.
2. We consequently direct the appellant to take steps for service upon the respondent through all permissible modes including via This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2024 at 21:42:14 approved courier service.
3. Let the appeal be called for consideration on 17.12.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
NOVEMBER 18, 2024 sp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/11/2024 at 21:42:14