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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Maharashtra - Subsection

Section 35(6) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(6)A Faculty may co-opt concerned officers of the State Government or of any Zilla Parishad as members, whose number shall not be more than four and who shall be chosen for such period and in such manner as may be prescribed, so as to provide adequate representation of extension education workers.