Section 40(3)(b) in The Monopolies And Restrictive Trade Practices Act, 1969

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Union of India - Subsection

Section 40(3)(b) in The Monopolies And Restrictive Trade Practices Act, 1969

(b)refuses to supply those goods to the dealer except at prices, or on terms or conditions as to credit, discount or other matters which are less favourable than those at or on which he normally supplies those goods to other dealers carrying on business in similar circumstances; or

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Union of India - Subsection

Section 40(3)(b) in The Monopolies And Restrictive Trade Practices Act, 1969