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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(2)(b) in Bihar Vigilance Investigation Cadre Rules, 2012

(b)11 posts shall be filled on the recommendation of made for this purpose on the basis combined competitive examination conducted by the Bihar Public Service Commission. Every year, the requisition of reservation category wise vacancies as on 1st April shall be sent to the Bihar Public Service Commission.