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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 6(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)Where, by notification under sub-section (1), the whole of the area of a Gram ceases to be a Gram, the Gram Sabha shall cease to exist and its assets and liabilities shall be disposed of in the prescribed manner, and if a part of such area is excluded from a Gram, the jurisdiction of the Gram Sabha shall be reduced by that part.