Section 20(10) in Punjab Manufactured Drugs Rules, 1959
(10)A preparation, admixture, extract or other substance containing drugs shall be sold only in a package or bottle plainly marked -(i)in the case of a powder, solution or ointment, with the total quantity thereof in the package or bottle and the percentage of the drugs in the powder, solution or ointment; and(ii)in the case of tablets or other articles, with the quantity of drugs in each article, and the number of articles in the package or bottle.
