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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(5) in The Saffron Grading and Marking Rules, 2012

(5)The authorised packer and the approved chemist shall comply with all the instructions regarding testing, grading, packing, marking, sealing and maintenance of records which may be issued by the Agricultural Marketing Adviser or any officer authorised by him in this behalf.