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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 80(1)(ii) in Jammu and Kashmir Panchayati Raj Act, 1989

(ii)for the procedure for exercise of civil and criminal jursidiction ; imposition of penalties by the Panchayati Adalat ;