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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 6(3)(c) in Securities and Exchange Board of India (Share Based Employee Benefits) Regulations, 2014

(c)Grant of option, SAR, shares or other benefits, as the case may be, to employees of subsidiary or holding [***] [The words 'or associate' omitted by Securities and Exchange Board of India (Share based Employee Benefits) (Amendment) Regulations, 2015 (w.e.f 18.09.2015)] company;