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[Cites 0, Cited by 0] [Section 123(6)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(6)(e) in Rajasthan Co-operative Societies Act, 1965

(e)an order of the Registrar removing [x x x] [Omitted by Rajasthan Act No. 17 of 1976.] a member of a cooperative society or debarring a member from election or appointment to a Committee under section 36,