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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(3)(i) in Tamil Nadu Panchayats (Elections) Rules, 1995

(i)in the case of both ordinary and casual election of members of District Panchayats, in the Tamil Nadu Government Gazette and in the respective District Gazettes;