Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 124 in Tamil Nadu Panchayats (Elections) Rules, 1995 124. Grounds for presenting an-election petition. - An election petition shall be presented on one or more grounds specified in section 259 of the Act.
