Bombay High Court
Sita Information Networking Computing ... vs State Of Maharashtra And 3 Ors on 10 January, 2023
Bench: Nitin Jamdar, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1885 OF 2021
Sita Information Networking Computing India ....PETITIONER
Pvt Ltd
V/S
State Of Maharashtra And 3 Ors ....RESPONDENT
WITH WRIT PETITION NO. 2051 OF 2019 Castrol Ltd., Uk And 2 Others ....PETITIONER V/S Union Of Indiaa And 3 Others ....RESPONDENT WITH WRIT PETITION NO. 3656 OF 2019 Castrol Ltd. Uk And 3 Ors. ....PETITIONER V/S Union Of India And 4 Ors. ....RESPONDENT WITH WRIT PETITION NO. 3658 OF 2019 Castrol Ltd., Uk And 2 Ors ....PETITIONER V/S Union Of India And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 3655 OF 2019 Castrol Ltd., Uk And 2 Ors ....PETITIONER Page 1/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 ::: V/S Union Of India And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 2192 OF 2021 G.r.infrastructure Pvt.ltd. ....PETITIONER V/S The State Of Maharashtra And 5 Ors. ....RESPONDENT WITH WRIT PETITION NO. 116 OF 2022 Holcim Technology Ltd. And Anr ....PETITIONER V/S The Union Of India And 4 Ors. ....RESPONDENT WITH WRIT PETITION NO. 787 OF 2022 Sita Information Networking Computing India ....PETITIONER Private Limited V/S State Of Maharashtra And 3 Ors ....RESPONDENT WITH WRIT PETITION NO. 3062 OF 2022 Holcim Technology Ltd. ....PETITIONER V/S The State Of Maharashtra And 2 Anr ....RESPONDENT WITH WRIT PETITION LODGING NO. 38372 OF 2022 Page 2/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 ::: Saint-gobain Abrasives France ....PETITIONER V/S Union Of India ....RESPONDENT WITH WRIT PETITION LODGING NO. 38378 OF 2022 Saint Gobain Abrasives, France ....PETITIONER V/S Union Of India ....RESPONDENT WITH WRIT PETITION LODGING NO. 38338 OF 2022 Saint Gobain Abrasives Inc Usa ....PETITIONER V/S Union Of India ....RESPONDENT WITH WRIT PETITION LODGING NO. 38344 OF 2022 Societe Europeenne Des Produits Refractaries ....PETITIONER V/S Union Of India Through Ministry Of Finance ....RESPONDENT WITH WRIT PETITION NO. 3657 OF 2019 Castrol Ltd. Uk And 2 Ors. ....PETITIONER V/S Union Of India And 3 Ors. ....RESPONDENT WITH WRIT PETITION LODGING NO. 38374 OF 2022 Page 3/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 ::: Saint Gobain Abrasives Inc Usa ....PETITIONER V/S Union Of India ....RESPONDENT WITH WRIT PETITION LODGING NO. 38382 OF 2022 Saint Gobain Abrasives France ....PETITIONER V/S Union Of India Through Ministry Of Finance ....RESPONDENT WITH WRIT PETITION LODGING NO. 38311 OF 2022 Societe Europeenee Das Produits Refractaires ....PETITIONER V/S Union Of India Through Ministry Of Finance ....RESPONDENT WITH WRIT PETITION NO. 3663 OF 2019 Castrol Ltd. Uk And 2 Ors. ....PETITIONER V/S Union Of India And 3 Ors. ....RESPONDENT WITH WRIT PETITION NO. 105 OF 2022 Holcim Technology Ltd. And Anr ....PETITIONER V/S The Union Of India Through The Secretary And ....RESPONDENT 4 Orss WITH WRIT PETITION NO. 63 OF 2020 Page 4/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 ::: Mastek Ltd. And Anr ....PETITIONER V/S Union Of India And 3 Ors. ....RESPONDENT WITH WRIT PETITION LODGING NO. 38331 OF 2022 Saint Gobain Abrasives Inc., ....PETITIONER V/S Union Of India ....RESPONDENT WITH WRIT PETITION NO. 788 OF 2022 Sita Information Networking Computing India ....PETITIONER Private Limited V/S State Of Maharashtra And 3 Ors. ....RESPONDENT WITH WRIT PETITION NO. 3072 OF 2022 Sita Information Networking Computing India ....PETITIONER Private Limited V/S State Of Maharashtra And 3 Ors. ....RESPONDENT WITH WRIT PETITION LODGING NO. 38345 OF 2022 Societe Europeenne Das Produits Refractaires ....PETITIONER V/S Union Of India ....RESPONDENT Nishant Shah, Mr. Neeraj Hande, Mr. Srisabari Rajan, Page 5/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 ::: Ms. Bhanushree Jain and Ms. Surbhi Prabhudesai i/b Economic Law Practice for Petitioner in WP Nos. 1885/2021, WP 787/2022, 788/2022, 3072/2022.
Mr. Prakash D. Shah a/w Mr. Mihir Mehta i/b PDS Legal for Petitioner in WP 105/2022, 3062/2022 and 116/2022.
Mr. Jitendra Motwani a/w Ms. Rinkey Jassuja i/b Economic Law Practice for Petitioner in WP No.2192/2021.
Mr. Rohan P. Shah a/w Mr. Udayan Choksi, Mr. Srisabari Rajan, Mr. Marmik Kamdar and Ms. Surbhi Prabhudesai i/b Vox Law for Petitioner in WP Nos. 2051/2019, 3655/2019, 3656/2019, 3657/2019, 3658/2019 and 3663/2019.
Mr. Rohan P. Shah a/w Mr. Srisabari Rajan, Mr. Rahul Jain and Ms. Surbhi Prabhudesai i/b Alpha Chmabers for Petitioner in WP No. 63/2020.
Mr. Rohan P. Shah a/w Mr. Udayan Choksi, Mr. Srisabari Rajan and Mr. Marmik Kamdar i/b Khaitan for Petitioner in WPST Nos. 38331/2022, 38338/2022, 38374/2022, 38372/2022, 38378/2022, 38382/2022, 38344/2022,38345/2022.
Ms. P. S. Cardozo a/w Ms. Ruju R. Thakker and Ms.Mansi Naik for Respondent No.3 in WP Nos. 2051/2019, 3655/2019, 3656/2019, 3657/2019, 3658/2019 and 3663/2019.
Mr. Pradeep S. Jetly, Sr. Advocate a/w Smt. Maya Mujumdar for Respondent in WP No. 63/2021.
Mr. Pradeep S. Jetly, Sr. Advocate a/w Mr. Satya Prakash Sharma and Ms. Sangeeta Yadav for Respondent Nos. 4 to 6 in WP No. 2192/2021.
Page 6/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 :::Mr.P.S.Patkar for Union of India in WP Nos.1885/2021,3072/2022, 788/2022 and 787/2022.
Mr.V.A.Sonpal, Special Counsel with Ms. Jyoti Chavan, AGP a/w Mr Himanshu Takke AGP for State/Respondent No. 1 to 3 in WP Nos.1885/2021, 787/2022, 788/2022, 105/2022, 2192/2022, 3072/2022, 2051/2019 and 3658/2019.
Ms. Jyoti Chavan, AGP for State in WP Nos. 2192/2021, 105/2022, 3062/2022, 787/2022, 3655/2019, 3663/2019 and 3658/2019.
Ms. Jyoti Chavan, AGP a/w Mr. Dushyant Kumar, AGP for State/Respondent in WP Nos. 116/2022, 2051/2019, 63/2020.
Mr. Himanshu Takke, AGP for State/Respondent in WP Nos. 3656/2019, 3657/2019.
Ms. Jyoti Chavan, AGP a/w Mr. Himanshu Takke, AGP for State/Res in WPST Nos. 38331/2022, 38338/2022, 38374/2022, 38372/2022,38378/2022, 38382/2022, 38344/2022,38345/2022.
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 10th January, 2023 P.C. :
Stand over to 11/01/2023 ( ASSOCIATE ) Page 7/7 ::: Uploaded on - 11/01/2023 ::: Downloaded on - 11/01/2023 17:58:13 :::