Section 3(4)(a) in The Insurance Act, 1938

[Cites 0, Cited by 1] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(a) in The Insurance Act, 1938

(a)if the insurer fails, at any time, to comply with the provisions of section 64VA as to the excess of the value of his assets over the amount of his liabilities, or

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Union of India - Subsection

Section 3(4)(a) in The Insurance Act, 1938