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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3) in The Assam Education Department Selection Rules, 1981

(3)The Board shall maintain a separate list of unselected candidates and a record or reasons for not selecting the candidater for particular post. The list published under this Rule shall be valid till next list is published.