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Himachal Pradesh High Court

Pal Singh vs . State Of H.P. on 2 June, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Pal Singh vs. State of H.P. CWP No. 3220/2023 .

2.6.2023 Present: Mr. Umesh Kanwar, Advocate, for the petitioner.

Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Sr. Addl. A.G., Ms. Sharmila Patial, Addl. A.G., Ms. Priyanka Chauhan, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the respondents-State.

Learned Deputy Advocate General prays for and is granted two weeks' further time to file reply.

List on 23.6.2023. Interim order to continue.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 2.6.2023 (pankaj) ::: Downloaded on - 03/06/2023 20:31:32 :::CIS