Section 16 in Tamil Nadu Farmers' Management of Irrigation Systems Act, 2000
16. Changes in farmers organisation.
- The Government may, in the interest of farmers organisation in any command area, by notification and in accordance with the rules made in this behalf,-(a)form a new farmers organisation, by separating the area from any existing farmers organisation; or(b)increase the area of any farmers organisation; or(c)diminish the area of any farmers organisation; or(d)alter the boundaries of any farmers organisation; or(e)cancel a notification issued under this section for rectifying any mistake:Provided that no such separation, increase, diminution, alteration or cancellation, as the case may be, shall be effected unless a reasonable opportunity is given to the farmers organisation likely to be affected.
