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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(3) in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

(3)The operation and maintenance expenses for the year 2010-11 shall be escalated at the rate of 5.72% per annum to arrive at permissible operation and maintenance expenses for the subsequent each year of the control period.