Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 20 in Tamil Nadu Patta Passbook Act, 1983

20. Exemption.

- Nothing contained in this Act shall apply to any land owned by the Central Government or any State Government or any local authority.