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State of Rajasthan - Section

Section 207 in The Rajasthan Revenue Courts Manual, 1956

207. Packing and transmission.

- Each bundle shall be seven up and sealed in the presence of the Reader of the Court. In outlying courts at places where there are no record rooms, the bundles of each class shall be sew up into one large bundle and placed in a strong tin lined box provided with duplicate keys, one of which shall remain in the court transmitting the records and the other in the court to which the record room is attached.