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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(c) in The Orissa Forest Produce (Control of Trade) Act, 1981

(c)forest produce means timber of any of the species specified in Clause (j), Bamboos of all species, Khair, Catechu (katha) Catechin (Cutch), Ganduli Gum, Dharua Gum, Khair Gum, Babul Gum, Sal Resin, Salai Resin, Rosha Grass, Rosia Grass Oil, Lac in all forms, Shelae, Mahua Flowers, Mahua seeds, Chironi Myrobalans, Tassar, Cocoons, Sandal wood, Tamarind, Siali Leaves, Kusum Seeds, Karanja Seeds, Siali Fibres, Sal Seeds, Hill Brooms and such other produce as may be notified by the State Government from time to time, [weather grown or found on land owned by private persons or on land owned by the State Government or in Government Forests;] [Inserted by Orissa Act 16 of 1987 w.e.f. 5.9.1987, See Orissa Gazette Extraordinary No. 1321 dated 18.9.1987.]