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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Jharkhand - Subsection

Section 34(3)(iv) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iv)ensure that the medical record includes weight and height record, any sickness and treatment, and other physical or mental problems;