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[Cites 0, Cited by 0] [Section 90(5)] [Section 90] [Entire Act]

State of Goa - Subsection

Section 90(5)(iii) in The Goa, Daman and Diu (Excise Duty) Rules, 1964

(iii)Licence for retail sale of foreign liquor, Indian made foreign liquor or country liquor in sealed bottles.]