Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 125 in The Bihar (Coal Mining) Area Development Authority Act, 1986 125. Return and information. - The Authority shall furnish to the Government such report, returns and other information as the Government may from time to time require.
