Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! Download Court Copy [Cites 0, Cited by 3] Supreme Court of India M/S Bachan Traders vs State Of Bihar & Ors on 31 March, 2009 Bench: Tarun Chatterjee, V.S. Sirpurkar 1 2 3