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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(7) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(7)If there is an equality of votes between two or more candidates, the choice of the member to be elected shall be determined by the president by lot.