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Madhya Pradesh High Court

Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 9 October, 2025

Author: Anand Pathak

Bench: Anand Pathak

                                                                1                               WP-28470-2023
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT GWALIOR
                                                         WP No. 28470 of 2023
                              (OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C.
                             TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS )



                           Dated : 09-10-2025
                                     Shri Parth Dixit-Advocate for petitioner.
                                     Shri Chetan Kanungo-Advocate for respondent No.1.

Shri S.K. Shrivastava-Advocate for respondent No.2 to 4. Shri Ravindra Dixit- Advocate for respondent No.5.

Shri Chetan Kanungo, Advocate for respondent No.1 prays for and is granted four weeks' time to file reply.

List the case immediately after four weeks in the month of November, 2025.





                                     (ANAND PATHAK)                               (PUSHPENDRA YADAV)
                                         JUDGE                                           JUDGE
                           (Dubey)




Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 09-10-2025
19:30:07