Madhya Pradesh High Court
Offshore Infrastructures Limited ... vs Rural Electrification Corporation ... on 9 October, 2025
Author: Anand Pathak
Bench: Anand Pathak
1 WP-28470-2023
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 28470 of 2023
(OFFSHORE INFRASTRUCTURES LIMITED THROUGH ITS AUTHORISED SIGNATORY PROVASH C.
TRIPATHY SENIOR PROJECT Vs RURAL ELECTRIFICATION CORPORATION LIMITED AND OTHERS )
Dated : 09-10-2025
Shri Parth Dixit-Advocate for petitioner.
Shri Chetan Kanungo-Advocate for respondent No.1.
Shri S.K. Shrivastava-Advocate for respondent No.2 to 4. Shri Ravindra Dixit- Advocate for respondent No.5.
Shri Chetan Kanungo, Advocate for respondent No.1 prays for and is granted four weeks' time to file reply.
List the case immediately after four weeks in the month of November, 2025.
(ANAND PATHAK) (PUSHPENDRA YADAV)
JUDGE JUDGE
(Dubey)
Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 09-10-2025
19:30:07