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State of Odisha - Section

Section 71 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

71. Certificate to be issued after actual testing and examination etc.

- The employer shall ensure at a construction site of a building or other construction work that a competent person issues a certificate for the purpose of rule 54, rule 60, rule 69 and rule 70 only after actual testing or, as the case may be, examination of the apparatus specified in the said rules.