Section 2 in National Law University of Uttarakhand Act, 2011
2. Definitions.
- In this Act, unless the context otherwise requires,-(i)"Academic Council" means the Academic Council of the University;(ii)"Bar Council" means the State Bar Council of Uttarakhand;(iii)"Chancellor" means the Chancellor of the University;(iv)"Executive Council" means the Executive Council of the University;(v)"Governing Council" means the Governing Council of the University;(vi)"Prescribed" means prescribed by Regulations;(vii)"Registrar" means the Registrar of the University;(viii)"Regulations" means the Regulations of the University;(ix)"State Government" means the Government of Uttarakhand;(x)"University" means the National Law University of Uttarakhand;(xi)"Vice Chancellor" means the Vice Chancellor of the University.
