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Gujarat High Court

Mepa @ Kana @ Parbat Raju Jivabhai ... vs State Of Gujarat - Opponent on 11 August, 2010

Author: Rajesh H.Shukla

Bench: Rajesh H.Shukla

         CR.A/1223/2010                         1/1                                             ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                            CRIMINAL APPEAL No. 1223 of 2010

         =======================================================
          MEPA @ KANA @ PARBAT RAJU JIVABHAI CHAUHAN - Appellant
                                  Versus
                       STATE OF GUJARAT - Opponent
         =======================================================
         Appearance :
         MS REKHA H KAPADIA for Appellant(s) : 1,
         MR LR POOJARI APP for Opponent(s) : 1,
         =======================================================
                          CORAM : HONOURABLE MR.JUSTICE RAJESH H.SHUKLA



                                   Date : 11/08/2010

                                       ORAL ORDER

Appeal is admitted.

(RAJESH H.SHUKLA, J.) /patil HC-NIC Page 1 of 1 Created On Sat Sep 12 02:35:27 IST 2015