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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(aa) in THE BIOLOGICAL DIVERSITY (AMENDMENT) ACT, 2023

(aa)“benefit claimers” means the conservers of biological resources, their by-products, creators or holders of traditional knowledge associated thereto(excluding codified traditional knowledge only for Indians) and information relating to the use of such biological resources, innovations and practices associated with such use and application;’;