Section 273(2)(i) in Rajasthan Land Revenue (Land Records) Rules, 1957

[Cites 0, Cited by 0] [Section 273(2)] [Section 273] [Entire Act]

(i)[deleted] [Clause (i) deleted by GSR 52, Dated 8-7-86; published in Rajasthan Gazette Part IV-C(I), Dated 14-8-86, p. 145.]

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