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[Cites 0, Cited by 0] [Section 23(10)] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(10)(iii) in Birsa Munda Tribal University Act, 2017

(iii)If two or more persons have equal length of continuous service in a particular grade or the relative seniority of any person or persons is otherwise in doubt, the Registrar may, on his own motion or shall, at the request of any such person, submit the matter to the Board whose decision thereon shall be final.