Punjab-Haryana High Court
M/S Jatin Ispat (P) Ltd vs Customs Excise & Service Tax Appellate ... on 26 February, 2013
Author: Hemant Gupta
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Date of Decision: 26.2.2013
CWP No. 4172 of 2013
M/s Jatin Ispat (P) Ltd ...Petitioner
Versus
Customs Excise & Service Tax Appellate Tribunal and ors ...Respondents
CORAM: HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MRS. JUSTICE RITU BAHRI
Present: Mr. Ish Puneet Singh, Advocate for the petitioner.
HEMANT GUPTA, J.
For orders see, CWP No. 877 of 2013, M/s PML Industries vs. Union of India and ors.
(HEMANT GUPTA) JUDGE (RITU BAHRI) JUDGE 26.2.2013 preeti