Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13C(1)] [Section 13C] [Entire Act]

State of Maharashtra - Subsection

Section 13C(1)(a) in The Maharashtra Lifts Act, 1939

(a)before the commencement of the Bombay Lifts (Amendment) Act, 1955, within two months from the said date;