Section 4(2) in The Rajasthan Municipalities (Volunteer Force) Rules, 1963
(2)The person to be eligible for appointment as Chief Officer must be:-(a)over 21 years of age on the date of such appointment;(b)of good moral character;(c)physically fit to stand the rigorous of out door duties;(d)able to read and write Hindi in Deonagri Script.In selecting a person for appointment as Chief Officer, preference shall be given to a person who has had war or police service to his credit or who has been a member of the NCC or ACC or who has received training in Lok Sahayak Sena Shivirs.
