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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(1)(d) in Karnataka Advocates' Welfare Fund Act, 1983

(d)[ has committed breach of trust; or] [Substituted by Act 21 of 1993 w.e.f . 02.04.1997]