Delhi High Court - Orders
Dr Gurwinder Singh & Anr vs National Medical Commission & Ors on 25 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~1 to 4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 612/2019
DR GURWINDER SINGH & ANR ..... Appellants
Through: Mr. P.S. Patwalia, Senior Advocate
with Ms Harshika Verma and Mr
Virender Rawat, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS ..... Respondents
Through: Mr. T. Singhdev, Mr Tanishq
Srivastava, Mr Bhanu Gulati, Mr
Abhijit, Ms Anum Hussain and Mr
Aabhass Sukhramani, Advocates for
R-1/NMC.
Mr Zorawar Singh, Advocate for
UOI.
+ LPA 614/2019
DR MAYANK SHARMA ..... Appellant
Through: Mr. P.S. Patwalia, Senior Advocate
with Ms Harshika Verma and Mr
Virender Rawat, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS..... Respondents
Through: Mr. T. Singhdev, Mr Tanishq
Srivastava, Mr Bhanu Gulati, Mr
Abhijit, Ms Anum Hussain and Mr
Aabhass Sukhramani, Advocates for
R-1/NMC.
Mr Zorawar Singh, Advocate for
UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 07:05:46
+ LPA 643/2019 & CM APPL. 43947/2019
DR ALBEE GUPTA ..... Appellant
Through: Mr. P.S. Patwalia, Senior Advocate
with Ms Harshika Verma and Mr
Virender Rawat, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS..... Respondents
Through: Mr. T. Singhdev, Mr Tanishq
Srivastava, Mr Bhanu Gulati, Mr
Abhijit, Ms Anum Hussain and Mr
Aabhass Sukhramani, Advocates for
R-1/NMC.
Mr Zorawar Singh, Advocate for
UOI.
+ LPA 716/2019 & CM APPLs. 49067/2019, 49068/2019, 49070/2019,
13892/2021
DR HARNOOR SINGH PRUTHI ..... Appellant
Through: Mr. Inderbir Singh Alag, Senior
Advocate with Mr Virendra Rawat
and Mr Kamal Kapoor, Advocates.
versus
NATIONAL MEDICAL COMMISSION & ORS..... Respondents
Through: Mr. T. Singhdev, Mr Tanishq
Srivastava, Mr Bhanu Gulati, Mr
Abhijit, Ms Anum Hussain and Mr
Aabhass Sukhramani, Advocates for
R-1/NMC.
Mr Zorawar Singh, Advocate for
UOI.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 25/09/2023 at 07:05:46
ORDER
% 25.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The additional affidavit filed by R-1 in LPA 716/2019 be taken on record.
2. Reply and rejoinder, if any, be filed before the next date.
3. Renotify on 17.08.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 25, 2023/rd This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 07:05:47