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[Cites 0, Cited by 0] [Section 82A(12)] [Section 82A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 82A(12)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)Suitable arrangement of vertical/horizontal Handrails with 50 mm. clearance from wall shall be made in the toilet;