Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Jammu-Kashmir - Subsection Section 30(3)(c) in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018 (c)develop technology to enhance potential, talent, capacity and ability in sporting activities of all persons with disabilities ;