Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The Warehousing (Development and Regulatory Authority) Annual Statement of Accounts and Records Rules, 2010

4. Maintenance of accounts, etc.

- The Authority shall preserve the balance sheet, income and expenditure account and receipt and payment account referred to in Rule 3 for a minimum period of five years following the year to which they relate.