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[Cites 0, Cited by 0] [Section 50(14)] [Section 50] [Entire Act]

State of Jharkhand - Subsection

Section 50(14)(f) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(f)is found accepting benefaction from any source that involves conditions or obligations that are contrary to the mandates and objectives of the Authority.