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Madhya Pradesh High Court

Sanjeev Jaiswal vs Ashish on 6 November, 2025

1 CRR-5035-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 5035 of 2025 (SANJEEV JAISWAL Vs ASHISH AND OTHERS ) Dated : 06-11-2025 Sunil Kumar Soni - Advocate for the petitioner.

Rajendra Singh Suryavanshi appearing on behalf of Advocate General[r-1].

Counsel for the State is directed to call a report from the Commissioner of Police, Indore regarding Ex.P/4 as well as from SHO, Police Station Sanyogitaganj, Indore regarding Ex.P/3.

List the matter after one week.

(GAJENDRA SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 07-11-2025 10:31:27